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Hetram @ Hetram S/O Shri Kaluram vs Union Of India
2022 Latest Caselaw 6774 Raj/2

Citation : 2022 Latest Caselaw 6774 Raj/2
Judgement Date : 18 October, 2022

Rajasthan High Court
Hetram @ Hetram S/O Shri Kaluram vs Union Of India on 18 October, 2022
Bench: Pankaj Bhandari, Sameer Jain
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 181/2022

                                   Hetram @ Hetram S/o Shri Kaluram
                                                                                                       ----Appellant
                                                                        Versus
                                   Union Of India
                                                                                                     ----Respondent

For Appellant(s) : Mr. Gunjan Pathak For Respondent(s) : Mr. C. S. Sinha for Mr. Raj Deepak Rastogi, ASG For State : Mr. Tej Prakash Sharma, SPP

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

18/10/2022

List this matter on 21.10.2022.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /31

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