Tirupati Kumar Gupta S/O Shri ... vs The High Court Of Judicature Of ...
2022 Latest Caselaw 6772 Raj/2

Citation : 2022 Latest Caselaw 6772 Raj/2
Judgement Date : 18 October, 2022

Rajasthan High Court

Tirupati Kumar Gupta S/O Shri ... vs The High Court Of Judicature Of ... on 18 October, 2022

Bench: Manindra Mohan Shrivastava, Vinod Kumar Bharwani

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Civil Writ Petition No. 3010/2021

                                   Tirupati Kumar Gupta
                                                                                                      ----Petitioner
                                                                       Versus
                                   The High Court Of Judicature Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. T.C. Sharma Advocate on behalf of Swadeep Singh Hora Advocate.

For Respondent(s) : Mr. Vishnu Kant Sharma Advocate.

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

18/10/2022

Heard on application for early listing of the writ petition.

At present, no case is made out for early listing of the writ

petition.

Accordingly, the application is rejected with liberty to revive

the prayer after six months.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),J

Sanjay Kumawat-126