Rajesh Kumar Sharma S/O Shri ... vs Shri Bhaskar A. Sawant
2022 Latest Caselaw 6766 Raj/2

                                                HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                            BENCH AT JAIPUR

                                                 D.B. Civil Miscellaneous Application No. 116/2022

                                   Rajesh Kumar Sharma S/o Shri Bihari Lal Sharma, Aged About 48
                                   Years, R/o Brahamchari Mohalla, Navapura School Ke Samne, Alwar,
                                   Rajasthan.
                                                                                                           ----Petitioner

                                                                           Versus
                                   1.          Shri Bhaskar A. Sawant, Principal Secretary, Education
                                               Department, State Of Rajasthan, Secretariat Jaipur (Raj.)
                                   2.          Om Prakash Kasera, Director/Commissioner,                       Elementary
                                               Education, Rajasthan Bikaner (Raj.)
                                   3.          Shri Ratan Singh Yadav,                Deputy       Director,    Education
                                               Department, Alwar (Raj.)
                                   4.          Smt. Punam Goyal, District Education Officer, Elementary
                                               Education, Alwar Rajasthan
                                   5.          Smt. Shashi Goyal, Secretary, Managing Committee,
                                               Brahamchari Upper Primary School, Gay Wala Mohalla, Ashoka
                                               Talkies Ke Pass, Alwar (Raj.)
                                   6.          State Of Rajasthan, Through Its Principal Secretary To Govt.,
                                               Department Of Secondary Education, Secretariat Jaipur.
                                                                                                       ----Respondents

For Petitioner(s) : Mr. D.P. Sharma, Advocate

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Judgment / Order

18/10/2022

Heard.

Taking into consideration the submission that despite time bound

direction given by this Court, the order of the Court has not been

complied with till date, the contempt petition stands revived to its

original number.

Application is allowed.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),J

Mohita/37

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