Rajbala D/O Narsi Ram vs Rajasthan Staff Selection Board
2022 Latest Caselaw 6729 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   D.B. Special Appeal (Writ) No. 680/2022

                                   M/s. Devendra Construction Co.
                                                                                                        ----Appellant
                                                                        Versus
                                   State Of Rajasthan & Anr.
                                                                                                     ----Respondents

For Appellant(s) : Mr. Rajendra Prasad, Senior Advocate with Mr. Siddharth Bapna Advocate. For Respondent(s) : Mr. M.S. Singhvi, Advocate General with Mr. Sheetanshu Sharma Advocate.

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Judgment / Order

17/10/2022

Matter be listed after four weeks.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),J

Sanjay Kumawat-55

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