Daryav Singh S/O Shri Gangadhar vs Doji S/O Natthi
2022 Latest Caselaw 6721 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                   S.B. Civil First Appeal No. 628/2022

                                    Daryav Singh S/o Shri Gangadhar
                                                                                                      ----Appellant
                                                                       Versus
                                    Doji S/o Natthi
                                                                                                    ----Respondent

For Appellant(s) : Mr. Manoj Kumar Bhardwaj For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

17/10/2022 Appellants-plaintiffs have filed this first appeal, assailing

judgment and decree dated 06.08.2022 passed by Additional

District Judge No.2, Bharatpur in civil suit No.142/2017 whereby

civil suit for specific performance and permanent injunction, filed

by appellants-plaintiffs, has been dismissed.

Heard.

Admit.

Issue notice to respondents.

Record of the trial Court be summoned.

In the meanwhile, respondents are restrained not to further

sale the suit property.

(SUDESH BANSAL),J

NITIN /21

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