Chitresh Agrawal S/O Shri ... vs Union Of India
2022 Latest Caselaw 6693 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                          D.B. Civil Writ Petition No. 18851/2019

                                       Chitresh Agrawal & Ors.
                                                                                                             ----Petitioners
                                                                              Versus
                                       Union Of India & Ors.
                                                                                                           ----Respondents

                                      For Petitioner(s)              :    None.
                                      For Respondent(s)              :    Mr. Anand Sharma Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

14/10/2022

Matter be listed after four weeks.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-54

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