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Four Season India Tours vs Vijay Thakur
2022 Latest Caselaw 6620 Raj/2

Citation : 2022 Latest Caselaw 6620 Raj/2
Judgement Date : 12 October, 2022

Rajasthan High Court
Four Season India Tours vs Vijay Thakur on 12 October, 2022
Bench: Sudesh Bansal
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Civil First Appeal No. 511/2012

                                   Four Season India Tours
                                                                                                       ----Appellant
                                                                        Versus
                                   Vijay Thakur
                                                                                                     ----Respondent

For Appellant(s) : Mr. R.K. Daga For Respondent(s) : None present

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

12/10/2022

This first appeal arises against the judgment and decree

dated 10.07.2012 whereby the plaint has been rejected under

Order 7 Rule 11 CPC.

An application No. 1/2022 has been filed by the appellant for

early hearing of the matter.

For reasons mentioned in the application, the same is

allowed.

List on 27.01.2023.

(SUDESH BANSAL),J

TN/48

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