Om Prakash Saini Son Of Shri ... vs Smt. Manbhar Devi Wife Of Late Shri ...
2022 Latest Caselaw 6617 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                          D.B. Civil Reference No. 3/2020

                                       Om Prakash Saini & Anr.
                                                                                                         ----Petitioners
                                                                          Versus
                                       Smt. Manbhar Devi & Anr.
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Nitin Jain Advocate. For Respondent(s) : Mr. M.S. Singhvi, Advocate General through Video Conferencing assisted by Mr. Siddhant Jain Advocate.

Mr. Prahlad Sharma Advocate.

Mr. Rajesh Kumar Mutha Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

12/10/2022

Application for early hearing stands allowed.

Matter be listed in the second week of November, 2022.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-31

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