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Laxman B Rawal vs State And Ors
2022 Latest Caselaw 12632 Raj

Citation : 2022 Latest Caselaw 12632 Raj
Judgement Date : 20 October, 2022

Rajasthan High Court - Jodhpur
Laxman B Rawal vs State And Ors on 20 October, 2022
Bench: Rekha Borana

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6277/2005

Laxman B Rawal

----Petitioner Versus State and Ors.

----Respondents

For Petitioner(s) : Mr. Govind Suthar For Respondent(s) : Mr. Shravan Kumar for Mr. Hemant Choudhary, GC

HON'BLE MS. JUSTICE REKHA BORANA

Order

20/10/2022

Learned counsel for the petitioner submits that the

controversy in question is covered by the judgment passed in

Kheema Ram Vs. State & Ors. (S.B.C.W.P. No.3911/2004)

decided on 22.03.2018.

Learned counsel for the respondents prays for time to

complete his instructions regarding the aforesaid submission.

List the matter on 04.11.2022.

(REKHA BORANA),J

23-AnilKC/-

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