Jasram vs State
2022 Latest Caselaw 12395 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 955/2022

Jasram

----Petitioner Versus State

----Respondent

For Petitioner(s) : None For Respondent(s) : Mr. BR Bishnoim, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE KULDEEP MATHUR

Judgment / Order

17/10/2022

Learned Public Prosecutor prays for and is granted three

weeks' time to file reply to the application for suspension of

sentence.

List after three weeks.

(KULDEEP MATHUR),J (VIJAY BISHNOI),J

SURABHII/43-

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