Ashok Prajapat vs State Of Rajasthan
2022 Latest Caselaw 12316 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 6746/2022

1. Ashok Prajapat S/o Sh. Madan Lal Prajapat, Aged About 28 Years, Kheme Ka Kua, Pal Road, Jodhpur, Presently Tenant Of Sohan Lal Mali, Subhash Nagar, Ps Shastri Nagar, Jodhpur. (Tenant In The House)

2. Bhanwar Lal Suthar S/o Sh. Deen Dayal Suthar, Aged About 47 Years, H.no. 16, Thoriyon Ki Dhani, Opp. Pal Balaji, Ps Chb, Jodhpur. (Alleged Agent Who Was Approached By Decoy)

----Petitioners Versus

1. State Of Rajasthan, Through Pp

2. Sh. Jitendra Gangwani S/o Lt. Sh. Narendra Gangwani, Police Inspector, Officer-In-Charge, P.s. P.b.i. Medical And Health Services, Jaipur.

----Respondents

For Petitioner(s) : Mr. Sheetal Kumbhat For Respondent(s) : Mr. S.K.Bhati, PP

JUSTICE DINESH MEHTA

Order

14/10/2022

1. Mr. Kumbhat, learned counsel for the petitioners submits that

the petitioners' case is squarely covered by judgment dated

22.09.2022 of this Court rendered in the case of Dr. Mohammad

Imtiyaz vs State of Rajasthan in S.B. Criminal Misc. (Pet.)

No.5502/2022.

2. Mr. Bhati, learned Public Prosecutor prays for and is granted

two weeks' time to complete instructions.

3. List this case on 11.11.2022.

(DINESH MEHTA),J 353-akansha/-

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