Jodhpur Vidyut Vitaran Nigam ... vs Samad Kanwar
2022 Latest Caselaw 12181 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 18394/2018

Jodhpur Vidyut Vitaran Nigam Limited Through Assistant Engineer (Rural),

----Petitioner Versus Samad Kanwar

----Respondent

For Petitioner(s) : Mr. Sushil Bishnoi For Respondent(s) : Mr. Abhishek Mehta

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

10/10/2022

I.A. No. 01/2022:

The petitioner has moved the present application (01/22)

inter alia seeking extension of interim order by indicating that

notwithstanding the interim order dated 05.12.2018 passed by the

co-ordinate Bench of this Court, the trial Court is proceeding with

the matter in light of judgment dated 28.03.2018 of Hon'ble

Supreme Court in the case of Asian Resurfacing of Road Pvt. Ltd.

& Anr. V/s CBI.

For the reasons stated in the application, the same is

allowed. The interim order dated 05.12.2018 passed by the co-

ordinate Bench of this Court is extended till vacated or modified.

(VINIT KUMAR MATHUR),J

57-/Vivek/-

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