Hari Singh vs State Of Raj And Ors
2022 Latest Caselaw 7480 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 18980/2017

                                    Hari Singh
                                                                                                        ----Petitioner
                                                                        Versus
                                    State Of Raj And Ors
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Ram Kumar Swami, Adv. For Respondent(s) : Mr. P.S. Naruka, Adv. on behalf of Mr. Rupin Kala, Government Counsel.

HON'BLE MR. JUSTICE ASHOK KUMAR GAUR

Order

24/11/2022

Argument heard.

Learned counsel for the respondents wants to place certain

judgments for perusal of this Court.

Learned counsel for the respondents is free to do so.

List the matter for orders on 12.12.2022.

(ASHOK KUMAR GAUR),J

Ramesh Vaishnav /86

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