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Sudesh Kumari W/O Narendra Singh vs The Director Secondary Education
2022 Latest Caselaw 7250 Raj/2

Citation : 2022 Latest Caselaw 7250 Raj/2
Judgement Date : 14 November, 2022

Rajasthan High Court
Sudesh Kumari W/O Narendra Singh vs The Director Secondary Education on 14 November, 2022
Bench: Pankaj Bhandari, Sameer Jain
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Special Appeal Writ No. 481/2019

                                   Sudesh Kumari W/o Narendra Singh
                                                                                                       ----Appellant
                                                                        Versus
                                   The Director Secondary Education
                                                                                                     ----Respondent

For Appellant(s) : Mr. Sunil Samdaria For Respondent(s) : Mr. Ganesh Meena, AAG Mr. Parth Sharma for Mr. Lokesh Kumar Sharma

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

14/11/2022

Time is sought on behalf of the respondent.

List this matter on 25.11.2022.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /52

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