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Mohd. Vaseem S/O Late Mohd. Anwar ... vs State Of Rajasthan
2022 Latest Caselaw 7213 Raj/2

Citation : 2022 Latest Caselaw 7213 Raj/2
Judgement Date : 11 November, 2022

Rajasthan High Court
Mohd. Vaseem S/O Late Mohd. Anwar ... vs State Of Rajasthan on 11 November, 2022
Bench: Pankaj Bhandari, Sameer Jain
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Criminal Appeal No. 208/2019

                                   Mohd. Vaseem S/o Late Mohd. Anwar Qureshi
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Appellant(s) : Mr. R R Goyal For Respondent(s) : Mr. G.S. Rathore, G.A.-cum-AAG with Mr. Imran Khan, Dy.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

11/11/2022

Time is sought on behalf of the appellant.

List this matter after four weeks.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /7

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