Rewadmal S/O Sonaram @ ... vs Onkar S/O Chandraya
2022 Latest Caselaw 7133 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                 S.B. Civil Second Appeal No. 153/2019

                                    Rewadmal S/o Sonaram @ Sheonarayan
                                                                                                     ----Appellant
                                                                      Versus
                                    Onkar S/o Chandraya
                                                                                                   ----Respondent

                                   For Appellant(s)         :     None
                                   For Respondent(s)        :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

09/11/2022 Appellant-plaintiff has preferred this second appeal against

dismissal of his civil suit for permanent injunction vide judgment

dated 23.1.2017, which has been affirmed in first appeal vide

judgment dated 9.1.2019.

A perusal of previous order-sheets reveals that no one has

pursued this second appeal after filing the same.

Taking into consideration the previous conduct of appellant,

list this appeal again tomorrow i.e. 10.11.2022.

(SUDESH BANSAL),J

NITIN/20

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