Additional Collector (Stamps) vs Samarth Life Styling Retailing ...
2022 Latest Caselaw 6978 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR
                                                   D.B. Civil Writ Petition No. 20338/2018

                                   State Of Rajasthan
                                                                                                           ----Petitioner
                                                                        Versus
                                   Indus Towers Limited
                                                                                                         ----Respondent

Connected With

1. D.B. Civil Writ Petition No. 20462/2018

2. D.B. Civil Writ Petition No. 20806/2019

3. D.B. Civil Writ Petition No. 7195/2020

4. D.B. Civil Writ Petition No. 7204/2020

For Petitioner(s) : Mr. R.P. Singh, AAG assisted by Mr. Jaivardhan Singh Shekhawat For Respondent(s) : Mr. Yuvraj Samant with Ms. Neha Amola

HON'BLE THE CHIEF JUSTICE MR. PANKAJ MITHAL HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Order

02/11/2022

Await for the judgment/decision in D.B. Special Appeal Writ

No.193/2019 pending at the Principal Seat of this Court at

Jodhpur.

List on 19.12.2022.

(ANOOP KUMAR DHAND),J (PANKAJ MITHAL),CJ

KAMLESH KUMAR/RAJAT/2-6

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