Union Of India vs Kanti Lal S/O Late Shri Prem Chand
2022 Latest Caselaw 6953 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Civil Writ Petition No. 12301/2021

                                   Union Of India
                                                                                                          ----Petitioner
                                                                        Versus
                                   Kanti Lal S/o Late Shri Prem Chand
                                                                                                        ----Respondent

For Petitioner(s) : Mr. Ashish Kumar with Mr. Shubhankit Bhatnagar For Respondent(s) : Mr. Aditya Sharma on behalf of Mr. Tanveer Ahamad

HON'BLE THE CHIEF JUSTICE MR. PANKAJ MITHAL HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Order

01/11/2022

The writ petition arises out of the judgment and order dated

06.10.2021 passed by the Central Administrative Tribunal, Jaipur

Bench, Jaipur.

Learned counsel for the parties agree for final disposal of the

writ petition and want a firm date to be fixed.

As prayed, list for final disposal on 13.12.2022 by which time

learned counsel appearing for the respondent, if so desires, may

file reply to the writ petition.

(ANOOP KUMAR DHAND),J (PANKAJ MITHAL),CJ

RAJAT/ASHU/29

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