Hi-Tech Organization vs Union Of India
2022 Latest Caselaw 6947 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Arbitration Application No. 56/2022

                                   Hi-Tech Organization,
                                                                                                      ----Petitioner
                                                                       Versus
                                   Union Of India
                                                                                                    ----Respondent

Connected With S.B. Arbitration Application No. 57/2022 Hi-Tech Organization,

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : Mr. Madhav Dadhich for Mr. Shailesh Prakash Sharma For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

01/11/2022

Time is sought on behalf of the petitioner.

List these matters on 17.11.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /23-24

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