Shri Khatushyam Real Estate ... vs Dr. Raj Bahadur S/O Late Sh. Sohan ...
2022 Latest Caselaw 6946 Raj/2

Citation : 2022 Latest Caselaw 6946 Raj/2
Judgement Date : 1 November, 2022

Rajasthan High Court

Shri Khatushyam Real Estate ... vs Dr. Raj Bahadur S/O Late Sh. Sohan ... on 1 November, 2022

Bench: Pankaj Bhandari

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 80/2022

                                   Shri Khatushyam Real Estate Pvt.ltd.
                                                                                                     ----Petitioner
                                                                      Versus
                                   Dr. Raj Bahadur S/o Late Sh. Sohan Lal Gupta
                                                                                                   ----Respondent

For Petitioner(s) : Ms. Vartika Mehra for Mr. Sandeep Pathak For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

01/11/2022

Issue notice to the respondent/s. Rule is made returnable by

14.12.2022.

List this matter on 14.12.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /1

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