Ashok Kumar Son Of Shri Shiv Lal vs The State Of Rajasthan
2022 Latest Caselaw 6935 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 15843/2022

                                   Ashok Kumar Son Of Shri Shiv Lal
                                                                                                     ----Petitioner
                                                                      Versus
                                   The State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. G.S. Gouttam For Respondent(s) : Mr. S.S. Raghav, AAG with Ms. Sheetal Mirdha, AAG

HON'BLE MR. JUSTICE INDERJEET SINGH

Judgment / Order

01/11/2022

Mr. S.S. Raghav, AAG along with Ms. Sheetal Mirdha, AAG

appeared on behalf of all the respondents.

Service is treated as complete.

List along with S.B. Civil Writ Petition No.15401/2022 on

14.11.2022.

In the meanwhile, respondents may file reply.

(INDERJEET SINGH),J

AARZOO ARORA /42

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