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Abhay Kumar Nahar S/O Late Shri ... vs Shri Subodh Agarwal
2022 Latest Caselaw 6923 Raj/2

Citation : 2022 Latest Caselaw 6923 Raj/2
Judgement Date : 1 November, 2022

Rajasthan High Court
Abhay Kumar Nahar S/O Late Shri ... vs Shri Subodh Agarwal on 1 November, 2022
Bench: Manindra Mohan Shrivastava, Vinod Kumar Bharwani
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                              D.B. Civil Miscellaneous Application No. 82/2022
                                                                      In
                                                D.B. Civil Contempt Petition No.2300/2018
                                                                      In
                                                D.B. Civil Contempt Petition No.1495/2016
                                                                      In
                                                  D.B. Special Appeal (Writ) No.663/2015
                                   Abhay Kumar Nahar S/o Late Shri Ratan Lal Ji, aged about 72
                                   years, R/o 35, Vasundhara Colony, Tonk Road, Jaipur.
                                                                                                       ----Applicant
                                                                       Versus
                                   1. Shri Subodh Agarwal. I.A.S. Additional Secretary, Higher
                                   Education Department, Government of Rajasthan, Secretariat,
                                   Jaipur.

                                   2. Shri Ashutosh Padnekkar, I.A.S., Commissioner College
                                   Education, Shiksha Sankul, Jaipur.

                                   3. Shri Sumer Singh Bothara, Secretary, S.S. Jain Subodh
                                   Shiksha Samiti, Subodh College, Rambagh Circle, Jaipur.

                                   4. State of Rajasthan, through Principal Secretary, Higher
                                   Education Department, Government of Rajasthan, Secretariat,
                                   Jaipur.
                                                                                                    ----Respondents

For Applicant : Mr. Om Prakash Sharma Advocate.

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Judgment / Order 01/11/2022

Heard.

Taking into consideration the submission that despite order

passed by this Court, the order has not been complied with, this

application is allowed.

D.B. Civil Contempt Petition No.2300/2018 is restored to its

original number.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),J

Sanjay Kumawat-23

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