Prakash vs The Co-Ordinator
2022 Latest Caselaw 13991 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 16443/2022

Prakash S/o Shri Jhumar Ram, Aged About 22 Years, Village Narwa Kallan, Tehsil Khinvsar, District Nagaur.

----Petitioner Versus The Co-Ordinator, Rajasthan Education Eligibility Test (Reet) Board Of Secondary Education, Rajasthan, Ajmer.

                                                                                                      ----Respondent


                                   For Petitioner(s)            :    Mr. JK Rankawat
                                   For Respondent(s)            :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

28/11/2022

Issue notice. Issue notice of stay petition as well, returnable

on 15.12.2022 and be given 'dasti' to learned counsel for the

petitioner.

(VIJAY BISHNOI),J Surabhii/119-

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