Laxman Ram vs State Of Rajasthan
2022 Latest Caselaw 13987 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 1353/2022

Laxman Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Kapil Purohit For Respondent(s) : Mr. Gaurav Singh, Pp

HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

28/11/2022

List this matter on 7.12.2022, as prayed. Interim order, if

any, to continue till then.

(FARJAND ALI),J 117-Arti/-

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