Citation : 2022 Latest Caselaw 13926 Raj
Judgement Date : 28 November, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Civil Writ Petition No. 15781/2022
Mai Khadija Institute Of Nursing Science
----Petitioner Versus The State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 16423/2022
Kothari Medical And Research Institute School Of Nursing
----Petitioner Versus The State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 16609/2022
Bansur Nursing College
----Petitioner Versus The State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 16630/2022
Bansur Nursing College
----Petitioner Versus State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 16905/2022
Global Vision Society (Abu Nursing College)
----Petitioner Versus State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 16982/2022
Savitri Bai Fule Memorial Sansthan
(2 of 8)
----Petitioner Versus State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 16986/2022
Manav Kalyan And Vikas Shikshan Sansthan
----Petitioner Versus State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 16991/2022
Shri Krishna College Of Nursing
----Petitioner Versus State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17090/2022
Shri Matsaya Jan Kalyan Samiti
----Petitioner Versus State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17118/2022
Sanskar Nursing School
----Petitioner Versus State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17252/2022
Radha Krishna Education Institute Bhilwara
----Petitioner Versus The State Of Rajasthan
----Respondent
(3 of 8)
S.B. Civil Writ Petition No. 17384/2022
Marwar Muslim Educational And Welfare Society
----Petitioner Versus The State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17407/2022
Rural Education And Health Development Organization
----Petitioner Versus State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17409/2022
Gayatri Vidhyapeeth (Nimt College Of Nursing)
----Petitioner Versus State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17440/2022
Gayatri Vidhyapeeth (Nimt College Of Nursing)
----Petitioner Versus State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17480/2022
Shri Govind Nursing College
----Petitioner Versus State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17515/2022
Shri Jagdish Prashad Charitable Trust
----Petitioner Versus State Of Rajasthan
(4 of 8)
----Respondent
S.B. Civil Writ Petition No. 17563/2022
Adarsh Vikasatmak Shikshan Sansthan
----Petitioner Versus State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17640/2022
Shri Ram Shiksha Samiti
----Petitioner Versus The State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17643/2022
Durga Devi Memorial Educational Trust (R R College Of Nursing)
----Petitioner Versus State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17695/2022
Siddhant College Of Nursing
----Petitioner Versus State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17714/2022
Naman Hospital And Institute Of Nursing
----Petitioner Versus State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17735/2022
Durga Devi Memorial Educational Trust (R R College Of Nursing)
(5 of 8)
----Petitioner Versus State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17746/2022
Shri Bajrang B.sc. Nursing College
----Petitioner Versus State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 16944/2022
Shri Balaji Education Society (Shri Balaji Nursing College)
----Petitioner Versus State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 16977/2022
Shri Balaji Shikshan Sansthan
----Petitioner Versus State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17679/2022
R.r. College Of Nursing
----Petitioner Versus State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17680/2022
Shri Vinayaka Mission Medical And Education Society (Symbiosis Institute Of Nursing)
----Petitioner Versus State Of Rajasthan
(6 of 8)
----Respondent
S.B. Civil Writ Petition No. 17682/2022
Navjeevan Shikshan Sansthan (Navjeevan College Of B.sc. Nursing)
----Petitioner Versus State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17692/2022
Mahatma Gandhi Seva Sansthan
----Petitioner Versus State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17708/2022
Durga Devi Memorial Educational Trust
----Petitioner Versus State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17794/2022
Times College Of Nursing
----Petitioner Versus
State Of Rajasthan
----Respondent
(7 of 8)
S.B. Civil Writ Petition No. 18023/2022
Aryan Shiksha Avam Prashikshan Samiti
----Petitioner Versus State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17089/2022
Shri Kirshna Vidhya Mandir Samiti (Shri Krishna Nursing College)
----Petitioner Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Shreyansh Mardia, Mr. Ankur Mathur, Mr. Baljinder Singh Sandhu
For Respondent(s) : Dr. Mohit Singhvi
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
28/11/2022
Learned counsel Dr. Mohit Singhvi, appearing for the
respondents, prays for some more time to file reply to the
writ petitions.
Learned counsels for the petitioners have submitted that
the RUHS may start counselling at any point of time, however
(8 of 8)
at this stage, Dr. Singhvi has submitted that as on today, no
date for conducting the counselling has been fixed.
List on 12.12.2022, as prayed.
(VIJAY BISHNOI),J
ms rathore
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