Citation : 2022 Latest Caselaw 13917 Raj
Judgement Date : 25 November, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Misc(Pet.) No. 1651/2022
Lichhma
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. BR Chahar For Respondent(s) : Mr. Mahipal Bishnoi, PP
HON'BLE MR. JUSTICE FARJAND ALI
Judgment / Order
25/11/2022
List this matter after two weeks, as prayed.
Interim order, if any, to continue till then.
(FARJAND ALI),J 177-Arti/-
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