Ramavatar vs State Of Rajasthan
2022 Latest Caselaw 13905 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 8088/2022

Ramavatar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Bhagirath Ray Bishnoi. For Respondent(s) : Mr. Mukhtiyar Khan, PP.

HON'BLE MR. JUSTICE FARJAND ALI

Order

25/11/2022

Learned counsel for the petitioner is directed to submit a

certified copy of the judgment of conviction.

List the matter on 01.12.2022, as prayed.

(FARJAND ALI),J 86-Mohan/-

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