Keli Devi vs The State Of Rajasthan
2022 Latest Caselaw 13898 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 15053/2022

Keli Devi

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. G.R. Punia, Sr. Advocate assisted by Mr. Mahaveer Bhanwariya For Respondent(s) : Mr. Sunil Beniwal, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

25/11/2022

Mr. Sunil Beniwal, learned AAG has submitted that he is

going to file reply to the writ petition today itself.

List on 1.12.2022.

(VIJAY BISHNOI),J

71-msrathore/-

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