Lallan Prasad Singh vs Chandraprakash Gangawat
2022 Latest Caselaw 13835 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 2132/2018

Lallan Prasad Singh

----Petitioner Versus Chandraprakash Gangawat

----Respondent Connected With S.B. Criminal Misc(Pet.) No. 2133/2018 Lallan Prasad

----Petitioner Versus Chandraprakash Gangawat

----Respondent

For Petitioner(s) : None present. For Respondent(s) : Mr. Mahipal Bishnoi, PP.

HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

24/11/2022

Nobody is present on behalf of the petitioners.

List the matters after two weeks.

Interim order, if any, shall continue till the next date of

hearing.

(FARJAND ALI),J 141-142-Mohan/-

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