Mangal Singh Rajpurohit vs State Of Rajasthan
2022 Latest Caselaw 13823 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 4196/2022

Mangal Singh Rajpurohit

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. MS Rajpurohit For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

24/11/2022

List this matter after two weeks, as prayed.

Interim order, if any, to continue till then.

(FARJAND ALI),J 237-Arti/-

Powered by TCPDF (www.tcpdf.org)