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Badri Lal Soni Charitable Trust vs State Of Rajasthan And Ors
2022 Latest Caselaw 13767 Raj

Citation : 2022 Latest Caselaw 13767 Raj
Judgement Date : 23 November, 2022

Rajasthan High Court - Jodhpur
Badri Lal Soni Charitable Trust vs State Of Rajasthan And Ors on 23 November, 2022
Bench: Pankaj Mithal, Rekha Borana

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 10969/2017

Badri Lal Soni Charitable Trust

----Petitioner Versus State Of Rajasthan And Ors.

----Respondent

For Petitioner(s) : Mr. Manoj Bhandari, Sr. Advocate with Mr. Aniket Tater For Respondent(s) : Mr. Sandeep Shah, Sr. Adv. and AAG Ms. Akshiti Singhvi Mr. Himanshu Shrimali Mr. Arvind Samdariya

HON'BLE THE CHIEF JUSTICE MR. PANKAJ MITHAL HON'BLE MS. JUSTICE REKHA BORANA

Order

23/11/2022

Arguments heard.

Judgment reserved.

(REKHA BORANA),J (PANKAJ MITHAL),CJ

39-Jayesh/-

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