Prahlad Chand Chordia vs State Of Rajasthan
2022 Latest Caselaw 13693 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 7919/2022

Prahlad Chand Chordia

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Pradeep Shah For Respondent(s) : Mr. Gaurav Singh, Pp Mr. Bharat Shrimali

HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

22/11/2022

List this matter on 24.11.2022, as prayed.

(FARJAND ALI),J 104-Arti/-

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