Salamatullah Khan And Ors vs State Of Rajasthan And Ors
2022 Latest Caselaw 13379 Raj

(1 of 1) [CW-4719/2018]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4719/2018

Salamatullah Khan And Ors.

----Petitioner Versus State Of Rajasthan And Ors.

----Respondent

For Petitioner(s) : Mr. Mukesh Rajpurohit, Adv. For Respondent(s) : Mr. R.S. Saluja, Adv.

HON'BLE MR. JUSTICE ASHOK KUMAR GAUR

Order

15/11/2022

Learned counsel for the petitioner places reliance on a

judgment passed in D.B. Special Appeal (Writ) No.1523/2012,

dated 04.01.2013.

Learned counsel Mr. R.S. Saluja, appearing for the

respondent No.3-Municipal Corporation, submits that though

controversy as raised by the petitioner stands resolved by way of

Division Bench's judgment, however, the other private

respondents are also before this Court and their counsel is not

present today.

List this case on 23.11.2022.

Learned counsel for the parties will inform the learned

counsel for the respondent about judgment passed by the Division

Bench.

(ASHOK KUMAR GAUR),J Ramesh Vaishnav

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