Pradhan vs Satya Narain
2022 Latest Caselaw 13267 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Revision Petition No. 22/2022

Pradhan

----Petitioner Versus Satya Narain

----Respondent

For Petitioner(s) : Mr. Naresh Singh For Respondent(s) :

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

10/11/2022

Arguments heard and concluded.

Judgment reserved.

(MADAN GOPAL VYAS),J 19-neha/-

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