Soniya Soni vs Karan Soni
2022 Latest Caselaw 13266 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Transfer Appl. No. 161/2022

Soniya Soni

----Petitioner Versus Karan Soni

----Respondent

For Petitioner(s) : Mr. AK Babel For Respondent(s) : Mr. JS Khichi

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

10/11/2022

Arguments heard and concluded.

Judgment reserved.

(MADAN GOPAL VYAS),J 107-neha/-

Powered by TCPDF (www.tcpdf.org)