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Hathi Singh vs Bheraram
2022 Latest Caselaw 13226 Raj

Citation : 2022 Latest Caselaw 13226 Raj
Judgement Date : 9 November, 2022

Rajasthan High Court - Jodhpur
Hathi Singh vs Bheraram on 9 November, 2022
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 15224/2022

Hathi Singh S/o Kishan Singh, Aged About 23 Years, R/o Village Belwakhatriya, Tehsil Balesar, District Jodhpur, Rajasthan.

----Petitioner Versus Bheraram S/o Chhagnaram, R/o Village Belwakhatriya, Tehsil Balesar, District Jodhpur, Rajasthan.

----Respondent

For Petitioner(s) : Mr. C.S. Kotwani For Respondent(s) : Mr. G.R. Punia, Sr. Advocate assisted by Mr. Rajesh Punia

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

09/11/2022

Learned counsel for the parties are in agreement that the

matter has been on board of the learned trial court for hearing

and it has further been posted tomorrow for the arguments of the

petitioner.

Due to paucity of time, the matter could not be heard.

In the circumstances, the learned trial court is directed to

proceed with the hearing of the case but shall not pronounce the

judgment till the next date of hearing.

List the matter on 23.11.2022, as prayed.

(VINIT KUMAR MATHUR),J 311-/Vivek/-

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