State vs Dashrath And Ors
2022 Latest Caselaw 7889 Raj

                                                            (1 of 1)                                  [CRLLA-177/2014]


                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                   S.B. Crml Leave To Appeal No. 177/2014

                                   State
                                                                                                       ----Appellant
                                                                        Versus
                                   Dashrath And Ors.
                                                                                                     ----Respondent


                                   For Appellant(s)           :     Mr. Mohd. Javed, PP
                                   For Respondent(s)          :     Mr. Raghuveer Singh Bhati for Mr.
                                                                    Manish Pitaliya



                                         HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

                                                                         Order

                                   25/05/2022
                                         This Court is of the opinion that there are valid and

                                   substantial grounds for grant of leave to the appellant for filing the

                                   appeal against the impugned judgment.

                                         Accordingly, the application for grant of leave to appeal is

                                   allowed. The memo of leave to appeal be treated as an appeal and

                                   it be registered as such.

                                         Admit.

                                         Let bailable warrant of Rs.25,000/- be issued against the

                                   accused-respondents.


                                                                  (DR.PUSHPENDRA SINGH BHATI), J.

75-Sudheer/-

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