Thar Development Society vs The State Of Rajasthan
2022 Latest Caselaw 7882 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 7459/2022

Thar Development Society, 503 - Navjeevan Complex, Station Road, Jaipur, Through Its Secretary Purushotam Bharadwaj, S/o

- Bhikha Ram, Age - 56 Years, Resident Of - Roop Vihar Colony, B-3, Jaipur.

----Petitioner Versus

1. The State Of Rajasthan, Through Its Secretary, Medical And Health Department, Govt. Of Rajasthan, Secretariat, Jaipur.

2. The Rajasthan Nursing Council, Through Its Registrar, B-

39, Sardar Patel Marg, C-Scheme, Jaipur.

3. The Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Sector-18,pratap Nagar, Tonk Road Jaipur.

4. Private Physiotherapy, Nursing And Paramedical Institute Society, Branch Office Jodhpur, Through Its Secretary, Plot No. - 273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Shreyansh Mardia

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

25/05/2022

The only prayer in the present petition is to inspect

the petitioner-Institute and pass appropriate orders for

granting permission to establish Nursing College for

B.Sc. (N) course.

In view of the limited prayer, this Court deems it

proper to dispose of the writ petition with direction to the

respondents to inspect the petitioner-Institute after the

(2 of 2) [CW-7459/2022]

requisite formalities are completed by the petitioner, and

pass appropriate order preferably within a period of three

months from today strictly in accordance with law.

Ordered accordingly.

Stay petition also stands disposed of.

(VIJAY BISHNOI),J

94-AjaySingh/-

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