Thursday, 14, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Ashish Agarwal vs The Union Of India
2022 Latest Caselaw 7733 Raj

Citation : 2022 Latest Caselaw 7733 Raj
Judgement Date : 24 May, 2022

Rajasthan High Court - Jodhpur
Ashish Agarwal vs The Union Of India on 24 May, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 7385/2022

1. Ashish Agarwal S/o Shri Ram Kishan Agarwal, Aged About 48 Years, G-36, Shastri Nagar, Jodhpur, Rajasthan

2. Pragati Singhal S/o Shri Vineet Kumar Singhal, Aged About 36 Years, A-32, Narsingh Vihar, Lal Sagar, Jodhpur, Rajasthan

3. Meenu Singhal W/o Shri Ravi Singhal, Aged About 39 Years, A-32, Narsingh Vihar, Lal Sagar, Jodhpur, Rajasthan

4. Pushp Agarwal S/o Shri Narendra Agarwal, Aged About 38 Years, Resident Of B-20, Lal Sagar, Jodhpur

5. Garima Gupta W/o Amit Gutpa, Aged About 37 Years, 101, Abhishek Apartment, Mahaveer Nagar, Pali, Rajasthan

6. Deepika Agarwal W/o Pushp Agarwal, Aged About 38 Years, Resident Of B-20, Lal Sagar, Jodhpur

7. Raj Kumari Agarwal W/o Narendra Kumar Agarwal, Aged About 63 Years, Resident Of B-20, Lal Sagar, Jodhpur

8. Narendra Kumar Agarwal S/o Kishan Lal Agarwal, Aged About 65 Years, Resident Of B-20, Lal Sagar, Jodhpur

9. Saroj Gupta W/o Mahendra Kumar Gupta, Aged About 62 Years, Resident Of 149, Ashapurna City, Jodhpur

10. Kavita Agarwal W/o Kannu Agarwal, Aged About 45 Years, House No. 200 A, Shiv Road, Ratanada, Jodhpur

11. Navneet Kumar Agarwal S/o Kishan Lal Agarwal, Aged About 67 Years, Resident Of House No. 200 A, Shiv Road, Ratanada, Jodhpur

12. Chandra Kala Agarwal W/o Navneet Kumar Agarwal, Aged About 63 Years, Resident Of Resident Of House No. 200 A, Shiv Road, Ratanada, Jodhpur

13. Dhirendra Kumar Garg S/o Nitya Nand Garg, Aged About 73 Years, Resident Of B-25, Behind Residency Hotel, High Court Colony, Jodhpur

14. Girish Sabharwal S/o Joginder Nath, Aged About 60 Years, 1-9, Karni Bagh, Opp High Court Colony, Ratanada, Jodhpur

15. Surendra Agarwal S/o Balmukund Agarwal, Aged About 41 Years, Resident Of P.n. 185, Ke No. 92, Behind Pal

(2 of 4) [CW-7385/2022]

Balaji Temple, Jodhpur

16. Rajal Agarwal W/o Surendra Agarwal, Aged About 38 Years, P.n. 185, Ke No. 92, Behind Pal Balaji Temple, Jodhpur

17. Lata Agarwal D/o Narayan Agarwal, Aged About 51 Years, Resident Of House No. 2 B, Mandap Restaurant, Chaupasani Road, Ward No. 18, Jodhpur

18. Chandrakanta Agarwal W/o Balmukund Agarwal, Aged About 68 Years, Resident Of 2-B, 9Th Chopasani Road, Jodhpur

19. Kanta Rathi W/o Raj Kamal Rathi, Aged About 66 Years, Resident Of Indraprasth Near Kumaraho Ka Mandir, 1St B Road, Sardarpura, Jodhpur

20. Madhav Phopahliya S/o Mahesh Phophaliya, Aged About 26 Years, Resident Of 23, Rambari, Gole Building Road, Jalori Gate, Jodhpur

21. Megha Bansal W/o Anand Agarwal, Aged About 35 Years, Resident Of Rajendra Nagar, Opp Rajendra School, Jalore, Rajasthan

22. Shalani Bansal D/o Rajendra Agarwal, Aged About 27 Years, Resident Of 2, Jagdamba Colony, Behind Mahesh Hotel, Jodhpur

23. Madhu Agarwal W/o Rajendra Agarwal, Aged About 54 Years, Resident Of 2, Jagdamba Colony, Behind Mahesh Hotel, Jodhpur

24. Meenu Agarwal W/o Anand Garg, Aged About 47 Years, Resident Of 10/219 Chopasani Housing Board, Jodhpur

25. Pawan Bansal S/o Arvind Agarwal, Aged About 31 Years, Resident Of 23 Hari Ram Ji Bagechi, Bombay Motors Circle, Jodhpur

26. Rahul Bansal S/o Arvind Agarwal, Aged About 32 Years, Resident Of 23 Hari Ram Ji Bagechi, Bombay Motors Circle, Jodhpur

27. Meenal Bansal W/o Rahul Bansal, Aged About 30 Years, Resident Of 23 Hari Ram Ji Bagechi, Bombay Motors Circle, Jodhpur

28. Gayatri Agarwal W/o Arvind Agarwal, Aged About 31 Years, Resident Of 23 Hari Ram Ji Bagechi, Bombay Motors Circle, Jodhpur

(3 of 4) [CW-7385/2022]

29. Santosh Agarwal W/o Manohar Lal Agarwal, Aged About 60 Years, Resident Of 23 Hari Ram Ji Bagechi, Bombay Motors Circle, Jodhpur

----Petitioners Versus

1. The Union Of India, Through Its Joint Secretary (Co-Op) And Central Registrar, Room No. 244, Department Of Agriculture, Cooperation And Farmers Welfare, Ministry Of Agriculture And Farmers Welfare, Krishi Bhawan, New, Delhi-110001.

2. Serious Fraud Investigation Office, Through Its Deputy Director And Investigation Officer, Ministry Of Cooperate Affairs, Government Of India, Second Floor, Pandit Deendayal, Antyodaya Bhawan, Cgo Complex Lodi Road, New Delhi -110001.

3. Superintendent Of Police, Sog And Ats, Office Of The Special Operation Group Rajasthan Police, Jaipur-Delhi National Highway, Jaipur Rajasthan.

4. The Registrar, Rajasthan Co-Operative Societies, Nehru Sahakar Bhawan, C-Scheme Road, Jaipur Rajasthan.

5. Aadarsh Credit Cooperative Society Limited (Multi-State), Through Its Managing Director/ Regional Manager, Regional Office, Palace Road, Sirohi, Rajasthan.

6. Aadarsh Credit Cooperative Society Limited (Multi-State), Through Its Managing Director, Registered Office, Second Floor, 14, Vidhya Vihar Colony, Ashram Road, Usmanpura, Ahmedabad, Gujarat Pin Code- 380013

7. Aadarsh Credit Cooperative Society Limited (Multi-State), Through Its Shri H.s. Patel, Ias (Retd.), Liquidator, R/o Plot No.338, Sector No.8B, Ch Road, Gandhinagar, Gujarat - 382007, And Also R/o Second Floor, 14, Vidhya Vihar Colony, Ashram Road, Usmanpura, Ahemdabad, Gujarat - 380013

----Respondents

For Petitioner(s) : Mr. M.S.Soni For Respondent(s) : Mr. Mukesh Rajpurohit, ASG Mr. Mrigraj Singh

(4 of 4) [CW-7385/2022]

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

24/05/2022

Learned counsel for the parties are in agreement that this

writ petition can be disposed of by granting liberty to the

petitioners to move a representation before the Liquidator with a

direction to the Liquidator to decide the representation of the

petitioners expeditiously within a fixed period.

In view of the above, this writ petition is disposed of with

liberty to the petitioners to move a representation before the

Liquidator concerned within a period of four weeks from today.

In case any such representation is filed on behalf of the

petitioners before the Liquidator, then the Liquidator shall take

decision on the same expeditiously preferably within a period of

90 days from the date of receipt of the representation of the

petitioners strictly in accordance with the Rules and Guidelines

governing the field.

The stay petition is also disposed of.

(VIJAY BISHNOI),J

107-AjaySingh/-

Powered by TCPDF (www.tcpdf.org)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter