Jawahar Vidyapeeth Kanore vs State Of Rajasthan
2022 Latest Caselaw 7697 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3755/2022

Pacific Medical University

----Petitioner Versus The State Of Rajasthan

----Respondent Connected With S.B. Civil Writ Petition No. 4748/2019 Jawahar Vidyapeeth Kanore

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 2866/2022 Sai Tirupati University

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Akhilesh Rajpurohit For Respondent(s) : Mr. K.S. Rajpurohit, AAG Mr. Mahendra Bishnoi

HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order

23/05/2022

S.B. Civil Writ Petition No. 3755/2022

S.B. Civil Writ Petition No. 2866/2022

Mr. K.S. Rajpurohit, AAG and Mr. Mahendra Bishnoi appearing

on behalf of respondent Nos.1 & 2 respectively and seek time to

filed replies to these writ petitions. Time sought for is granted.

List these matters on 21.07.2022.

Interim order, if any, to continue till the next date.

(2 of 2) [CW-3755/2022]

S.B. Civil Writ Petition No. 4748/2019

List the matter separately after four weeks while detaching

the same from S.B. Civil Writ Petition No. 3755/2022 & S.B. Civil

Writ Petition No. 2866/2022.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J 12 to 14-mohit/-

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