Suresh Chandra Porwal vs Sh. Chandraveer Singh Rathore
2022 Latest Caselaw 7696 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 3947/2020

Suresh Chandra Porwal S/o Bhupal Singh Porwal, Aged About 58 Years, College Road, Aayad, District Udaipur (Raj.)

----Petitioner Versus

1. Sh. Chandraveer Singh Rathore S/o Guman Singh Rathore, Aged About 44 Years, By Caste Rajput, R/o House No.18-19, Durga Maarg, Near Alakh Naya Temple, Ashok Nagar, Udaipur (Raj.)

2. Sunil Bhatnagar S/o B.l. Bhatnagar, Caste Kayasth, R/o New Wave Cyber World (Computer) 18-19, Durga Maarg, Near Alakh Naya Temple, Ashok Nagar, Udaipur (Raj.)

3. Ajay Shrivastav S/o Manoharlal Shrivastav, 18-19, Durga Maarg, Near Alakh Naya Temple, Ashok Nagar, New Wave Cyber World (Computer) Udaipur (Raj.)

----Respondents

For Petitioner(s) : Mr. Sandeep Shah, Sr. Advocate assisted by Ms. Akshiti Singhvi For Respondent(s) : None

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

23/05/2022

IA No. 1/2022:-

The petitioner has moved the present application inter alia

seeking extension of interim order by indicating that

notwithstanding the interim order dated 18.08.2020 passed by the

co-ordinate Bench of this Court, the trial Court is proceeding with

the matter in light of judgment dated 28.03.2018 of Hon'ble

Supreme Court in the case of Asian Resurfacing of Road Pvt.

Ltd. & Anr. V/s CBI.

(2 of 2) [CW-3947/2020]

Nobody is present to oppose the application.

For the reasons stated in the application, the same is

allowed.

The interim order dated 18.08.2020 passed by the co-

ordinate Bench of this Court is extended till vacated or modified.

Issue fresh notices to the unserved respondents, returnable

on 26.07.2022. Notices be given 'dasti' to the counsel for the

petitioner. Notices be filed in two sets, one set be sent through

registered post and another set be sent by ordinary post.

(VINIT KUMAR MATHUR),J

129-nitin/-

Powered by TCPDF (www.tcpdf.org)