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Shashikant vs Jasoda Devi
2022 Latest Caselaw 7682 Raj

Citation : 2022 Latest Caselaw 7682 Raj
Judgement Date : 23 May, 2022

Rajasthan High Court - Jodhpur
Shashikant vs Jasoda Devi on 23 May, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 6657/2022

1. Shashikant S/o Late Shri Rijumal, Aged About 63 Years, By Caste Lohana Sindhi (Salamkoti) Resident Of Aruna Farma, Behind The Nagar Parishad, Gandhi Chowk, Barmer, Tehsil And District Barmer.

2. Sumit S/o Late Shri Lalit Kumar, Aged About 36 Years, By Caste Lohana Sindhi (Salamkoti) Resident Of Aruna Medical Store, Gandhi Chowk, Barmer, Tehsil And District Barmer.

----Petitioners Versus

1. Jasoda Devi W/o Late Shri Jagdishchandra, Aged About 72 Years, By Caste Agarwal, Resident Of Gandhi Chowk, Barmer, Tehsil And District Barmer.

2. Suresh Kumar Modi S/o Late Shri Jagdishchandra, Aged About 40 Years, By Caste Agarwal, Resident Of Gandhi Chowk, Barmer, Tehsil And District Barmer.

----Respondents

For Petitioner(s) : Mr. K.L. Vishnoi

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

23/05/2022

Learned counsel for the petitioners has submitted that he

wants to withdraw this writ petition.

Hence, this writ petition is dismissed as withdrawn.

(VIJAY BISHNOI),J 45-Arun/-

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