Mamta Dangi vs State Of Rajasthan
2022 Latest Caselaw 7628 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6317/2022

Mamta Dangi

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Pawan Singh For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

20/05/2022

Learned counsel for the petitioner is directed to supply copy

of the writ petition to Mr. Sunil Beniwal, AAG during the course of

the day.

List the matter on 20.07.2022 while showing name of

Mr. Sunil Beniwal, AAG, as counsel for the respondents, in the

daily cause list.

(VIJAY BISHNOI),J 64-mohit/-

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