Jitendra Verma vs Gomati Sharma (Mrs.)
2022 Latest Caselaw 7577 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Writ Contempt No. 495/2022

Jitendra Verma

----Petitioner Versus Gomati Sharma (Mrs.)

----Respondent

For Petitioner(s) : Mr. Nikhil Dungawat

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/05/2022

Issue notice to the sole respondent, returnable on

18.08.2022.

(VIJAY BISHNOI),J

144-AjaySingh/-

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