Sriram Barupal vs Shri Abhay Kumar
2022 Latest Caselaw 7564 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Writ Contempt No. 349/2022

Sriram Barupal

----Petitioner Versus Shri Abhay Kumar

----Respondent

For Petitioner(s) : Mr. Surendra Singh Choudhary For Respondent(s) : Mr. Manish Vyas, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/05/2022

Mr. Manish Vyas appearing on behalf of all the respondents

prays for some time to file reply to the contempt petition. Time

prayed for is granted.

List the matter on 18.08.2022.

(VIJAY BISHNOI),J

130-AjaySingh/-

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