Yoganand Rai vs Shri Yogesh Tyagi
2022 Latest Caselaw 7555 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Writ Contempt No. 190/2022

Yoganand Rai

----Petitioner Versus Shri Yogesh Tyagi

----Respondent

For Petitioner(s) : Mr. Sunil Purohit

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/05/2022

Issue notice. Issue notice to respondent No.1 only,

returnable on 04.08.2022.

(VIJAY BISHNOI),J

108-AjaySingh/-

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