Seema Upadhayay vs Mayank Manish
2022 Latest Caselaw 7554 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Writ Contempt No. 260/2022

Seema Upadhayay

----Petitioner Versus Mayank Manish

----Respondent

For Petitioner(s) : Mr. Suresh Khadav

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/05/2022

Issue notice to the respondents, returnable on 04.08.2022.

(VIJAY BISHNOI),J

118-AjaySingh/-

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