Shanti Lal Jain vs Lrs Of Gehri Lal Jain (Sinyal)
2022 Latest Caselaw 7468 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6220/2022

Shanti Lal Jain

----Petitioner Versus Lr's Of Gehri Lal Jain (Sinyal)

----Respondent

For Petitioner(s) : Mr. Usman Ghani

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

18/05/2022

Issue notice. Issue notice of stay petition also, returnable on

13.07.2022 and be given 'dasti' to the learned counsel for the

petitioner for service.

(VIJAY BISHNOI),J

61-AjaySingh/-

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