Rajasthan High Court - Jodhpur
Shakuntala Devi vs Union Of India on 18 May, 2022
Bench: Vijay Bishnoi
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 7057/2022
1. Shakuntala Devi W/o Bhanwar Singh Solanki, Aged About
83 Years, City Post Office Ke Paas, Naya Sahar,
Kishangarh, District Ajmer.
2. Shalesh Kumar Jain S/o Keshri Mal Jain, Aged About 54
Years, Kalyan Kunj, Near Balaji Mandir, Chota Teli Mohalla,
Aditya Mills, Madanganj Tehsil Kishangarh, District Ajmer.
3. Shanti Devi Ajmera W/o Mahaveer Prasad Ajmera, Aged
About 71 Years, 150, Jivan Jyoti Nagar, Madanganj-
Kishangarh, District Ajmer.
4. Shanti Lal Chordia S/o Suva Lal Chordia, Aged About 72
Years, Behind Pushkar Hospital, Jain Colony, Madanganj-
Kishangarh, District Ajmer.
5. Sharmila Renish Darak W/o Renish Darak, Aged About 48
Years, 14/524, Tambe Mala, Vasant Colony, Ichalkaranji,
District Kohlapur, Maharastra.
----Petitioners
Versus
1. Union Of India, Through Its Joint Secretary (Co-Op) And
Central Registrar, Room Number 244, Department Of
Agriculture Co-Operation And Farmers Welfare, Ministry
Of Agriculture And Farmers Welfare, Krishi Bhawan, New
Delhi-110001.
2. Serious Fraud Investigation Office, Through Deputy
Director And Investigation Officer, Ministry Of Corporate
Affairs, Government Of India, Second Floor, Pandit
Deendayal, Antodaya Bhawan, Cgo Complex, Lodi Road,
New Delhi-110001.
3. Superintendent Of Police, Sog And Ats, Office Of The
Special Operation Group Rajasthan Police, Jaipur-Delhi
National Highway, Jaipur, Rajasthan.
4. The Registrar, Rajasthan Co-Operative Societies, Nehru
Sahakar Bhawan, C-Scheme Road, Jaipur, Rajasthan.
5. Adarsh Credit Cooperative Society Limited (Multi-State),
Through Its Managing Director/regional Manager, Regional
Office, Palace Road, Sirohi, Rajasthan.
6. Adarsh Credit Cooperative Society Limited (Multi-State),
(2 of 3) [CW-7057/2022]
Through Its Managing Director, Registered Office, Second
Floor, 14, Vidhya Vihar Colony, Ashram Road, Usmanpura
Ahmedabad, Gujrat, Pin 380013.
7. Adarsh Credit Cooperative Society Limited (Multi-State),
Through Mr. H.s. Patel, Ias Retired Liquidator, Second
Floor, 14, Vidhya Vihar Colony, Ashram Road, Usmanpura,
Ahmedabad, Gujrat, Pin 380013.
8. The Chairman, Adarsh Credit Co-Operative Society
Limited, Scs/cr/269/2008, Central Office, Sector 11, Hiran
Magri, Udaipur.
9. The State Of Rajasthan, Through The Principal Secretary,
Co-Operative Department, Secretariat, Jaipur.
10. The Reserve Bank Of India, Through Its Chairman, 6,
Sansad Marg, Sansand Marg Area, New Delhi Pin 110001.
----Respondents
For Petitioner(s) : Mr. Bajrang Singh Shekhawat
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
18/05/2022
Learned counsel for the petitioners has submitted that this
writ petition can be disposed of by granting liberty to the
petitioners to move a representation before the Liquidator with a
direction to the Liquidator to decide the representation of the
petitioners expeditiously within a fixed period.
In view of the above, this writ petition is disposed of with the
liberty to the petitioners to move a representation before the
Liquidator concerned within a period of four weeks from today.
However, if any such representation is filed on behalf of the
petitioners before the Liquidator, then the Liquidator shall take
decision on the same expeditiously preferably within a period of
90 days from the date of receipt of the representation of the
(3 of 3) [CW-7057/2022]
petitioners strictly in accordance with the Rules and Guidelines
governing the field.
Stay petition also stands disposed of.
(VIJAY BISHNOI),J
117-AjaySingh/-
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