Smt. Manju And Ors vs The New India Insurance Co. Ltd. ...
2022 Latest Caselaw 7388 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Cross Objection (Civil) No. 182/2019

Smt. Manju And Ors.

----Petitioner Versus The New India Insurance Co. Ltd. And Ors.

----Respondent Connected With S.B. Civil Misc. Appeal No. 625/2017 The New India Insurance Co. Ltd.

----Petitioner Versus Smt. Manju And Ors.

----Respondent

For Petitioner(s) : Mr. BS Meratia For Mr. GS Rathore For Respondent(s) :

HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment / Order

17/05/2022

;ksX; vf/koDrk vihykFkhZ ds fuosnu vuqlkj i=koyh vkxkeh lIrkg esa lwphc) dh tkosA (RAMESHWAR VYAS),J 63-Lohra/-

Powered by TCPDF (www.tcpdf.org)